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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(2)Depreciation per annum shall be computed on 'Straight Line Method'. The depreciation rate for the first 10 years of the Useful life shall be 7 % per annum and the remaining depreciation shall be spread over the remaining useful life of the project from 11th year onwards.