Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

21. Are you an approved body builder by Defence/Directorate General of Supplies and Disposals/State Transports/Original Equipment Manufacturers ?

If so please give details below:
Approvedbus body builder for State Road Transport Undertakings Nameof State Transport Undertaking/Original Equipment Manufacturers Typeof bus(es) No.of the bus bodies built during last year Remarks
    City Inter-city Deluxe Others AL SA SS Comosite  
Directorate General of Supplies and Disposals          
Defence          
Original Equipment Manufacturer          
Attach copies of Certificate/Relevant documents)Part-4