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[Entire Act]
Union of India - Section
Section 21 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
21. Are you an approved body builder by Defence/Directorate General of Supplies and Disposals/State Transports/Original Equipment Manufacturers ?
If so please give details below:| Approvedbus body builder for State Road Transport Undertakings | Nameof State Transport Undertaking/Original Equipment Manufacturers | Typeof bus(es) | No.of the bus bodies built during last year | Remarks | ||||||
| City | Inter-city | Deluxe | Others | AL | SA | SS | Comosite | |||
| Directorate General of Supplies and Disposals | ||||||||||
| Defence | ||||||||||
| Original Equipment Manufacturer |