Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(n) in Orissa Pani Panchayat Rules, 2003 (n)record measurements for the work done and prepare the bills for payment by Farmers' Organisation based on the approval of the Works Sub-Committee.
