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Union of India - Section

Section 45 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

45. Statistics and other information.

(1)The owner of an iron ore mine shall furnish such statistics or other information as the Central Government or any other person authorized by the Central Government in writing in this behalf may by written order require for the purposes of the Act in such manner and within such time as may be specified in the order.
(2)Any owner of an iron ore mine who, without reasonable excuse, fails to furnish the statistics or other information required under sub-rule (1) or furnish statistics or other information containing a statement, entry or detail which is not to the best of his knowledge or belief true, shall be punishable with fine which may extend to Rs. 500.