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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(d)fails to pay compensation to the victims for any injury, loss or damage caused by or resulting from the total or partial failure or collapse of, or the escape of hazardous waste from the unit;