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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(1)Whenever the President finds it necessary to leave the chair temporarily, he may call on the Vice-President or in the latters absence he may call upon a member to preside in the meeting.