Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 190] [Entire Act] State of West Bengal - Subsection Section 190(1) in West Bengal Municipal Act, 1993 (1)The Board of Councilors shall have access over any private street for the purpose of extending civic services or providing civic amenities.
