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State of Himachal Pradesh - Section

Section 24 in The Himachal Pradesh Forest (Settlement) Rules 1965, As Amended By First Amendment Rules 1975

24. Rectification.

- Before publication of notification in the Official Gazette under rule 23 if some clerical or arithematica error if found to have crept into the order of the Collector Forests, the same may be rectified by him by a proper order.