Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (3)Every objection to a particular or particulars in an entry shall be-(a)in Form 5 and(b)preferred only by the person to whom that entry relates.
