Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 14 in The Delhi Police (Appointment & Recruitment) Rules, 1980

14. Women Police.

(1)Direct recruitment of women Police shall be made in the rank of Sub-Inspector and Assistant Sub- Inspector only. Wives and daughters of subordinate ranks, who die in service and whose families are left in indigent circumstances may, however, be considered by the Commissioner of Police for appointment as lady constables against vacancies of male constables subject to their possessing the requisite age and educational standards as prescribed for male constables and medical fitness, in exceptional circumstances.
(2)50% of the total sanctioned posts for women police in the ranks of Sub-Inspector and 75% in the ranks of Assistant Sub-Inspector (till constables/Head Constables continue to exist on the cadre of lady policy after that the percentage of direct recruitment in the rank of lady Assistant Sub-Inspector shall be cent per cent) shall be filled by direct appointment.
(3)Qualifications, physical standard, age etc., for recruitment to women police shall be as under-
(A) Sub-Inspectors (Women)
1. Age on date of appointment 20 years in 25 years relaxable upto 30 Years for
    (i) Scheduled Castes/Scheduled Tribes and widows, divorced andjudicially separated women.
    (ii) for departmental candidates.
2. Qualifications Degree from a recognised University.
3. Height 157 centimetres.
    Relaxable by 5 centimetres in case of
    (i) Scheduled Castes/Scheduled Tribes Candidates.
    (ii) for candidates from Hill areas.
    (iii) [ In case of compassionate appointments.] [Added by Notification No. F. 5/67/83/Home (P) ESH, Dated 15-11-1985.]
4. General Physical Standard Sound state of health, free from disease defect/deformity andvision 6/12 without glasses (both eyes), should be free fromcolour blindness.
(B) Assistant Sub-Inspectors (Women)
1. Age on date of appointment 18 years to 25 years. Relaxation as for Sub-Inspectors(Women).
2. Qualifications Higher Secondary or equivalent or 10+2 years course.
3. Height 157 centimetres, relaxation as for Sub-Inspectors (Women).
4. General Physical Standards Sound state of health, free from disease/defect/deformity andvision 6/12 without glasses (both eyes) should be free fromcolour blindness.
(C) [ LADY CONSTABLES [Substituted by Notification No. F. 10/41/83-Home(P) Estt, dated 20-1-1984.]
1. Age 18-25 years, relaxable for-
    (i) Scheduled Castes/Scheduled Tribes, divorced and judiciallyseparated women, upto 30 years;
    (ii) Compassionate appointment upto 50 years
2. Height 157 centimetres relaxable by 2 cms. for-
    (i) Scheduled estates/Scheduled Tribes candidates;
    (ii) Candidates from hill areas; and
    (iii) Compassionate appointment.
3. Education Matriculation or its equivalent, relaxable upto 9th class forcompassionate appointment.
4. Physical standard Sound state of health, free from defect/ deformity / disease,without coloured eyes blindness and visual acuity as for maleconstables.]
5. [ [Added by Notification No. F. 5/67/83/Home (P) Estt, dated 15-11-1985.] Other conditions Subject to above provisions all the conditions of rule 9regarding male constables including power to relax standard andreservation of post of certain categories will be applicable inthe case of lady constable also.]