Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017 20. Residential Accommodation for Staff. - The employees of the Institute shall be eligible for allotment of a house within the campus of the Institute, if available.
