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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986

(iv)He/she is a son/daughter of an employee of any of the Universities in Rajasthan or Higher Secondary Board of Education (Rajasthan).