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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(2)(i) in The Andhra Pradesh Reorganisation Act, 2014

(i)Of the five sitting members whose term of office will expire on 9th April, 2014, namely, Shri T. Subbarami Reddy, Shri Nandi Yellaiah, Shri Mohammed Ali Khan, Smt. T. Ratna Bai and Shri K.V.P. Ramachandra Rao, such two as the Chairman of the Council of States may determine by drawing lots shall be deemed to have been elected to fill two of the seven seats allotted to the State of Telangana and the other three sitting members shall be deemed to have been elected to fill three of the eleven seats allotted to the State of Andhra Pradesh.