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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3)(b) in Tamil Nadu Electricity Grid Code, 2005

(b)SLDC shall regulate the overall State generation in such a manner that generation from following types of power stations where energy potential, if unutilized, goes, as a waste shall not be curtailed.