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Punjab-Haryana High Court

Future Generali India Insurance ... vs Gauri Bist And Ors on 14 March, 2019

Author: Lisa Gill

Bench: Lisa Gill

           IN THE HIGH COURT OF PUNJAB AND HARYANAAT
                          CHANDIGARH



                                                   FAO No. 3757 of 2018(O&M)
                                             Date of Decision: March 14 , 2019.


Future Generali India Insurance Company Ltd.               ...... APPELLANT (s)

             Versus

Gauri Bist and others                                   ...... RESPONDENT (s)


CORAM:- HON'BLE MRS.JUSTICE LISA GILL

Present:     Mr. Rajesh K.Sharma, Advocate
             for the appellant.

             Mr. Rajiv Kumar Saini, Advocate
             for respondents No.1 to 3.
                         *****
LISA GILL, J.

For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.

( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 13:55:46 :::