Punjab-Haryana High Court
Future Generali India Insurance ... vs Gauri Bist And Ors on 14 March, 2019
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
FAO No. 3757 of 2018(O&M)
Date of Decision: March 14 , 2019.
Future Generali India Insurance Company Ltd. ...... APPELLANT (s)
Versus
Gauri Bist and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. Rajesh K.Sharma, Advocate
for the appellant.
Mr. Rajiv Kumar Saini, Advocate
for respondents No.1 to 3.
*****
LISA GILL, J.
For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.
( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 13:55:46 :::