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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(xii) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(xii)violating any of the conditions for admission to appear in the examination in admission certificate to take the examination, may, in addition to rendering himself liable to criminal prosecution, be liable-