Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Tamilnadu - Subsection

Section 27A(1)(c) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(c)Official members not exceeding twelve from Group A and B Officers in Forest, Tourism, Public Works, Geology, Mines, Municipal Administration, Rural Development Departments and Executive Authorities of Local Bodies and officers of equal rank from Government Undertakings to be nominated by the Government;