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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(c) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(c)two members to be nominated by the Government to represent the Food Processors or Exporters or Bulk contract farming purchasers linked with retail chain, as non- official members;