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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(g) in The Punjab State Aid to Industries Rules, 1936

(g)[] [Clause (g) omitted by Punjab Government notification No. G.S.R.22/P.A.5/35/S.46/Amd.(II)/76, dated the 5th March, 1976.]