Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act] State of West Bengal - Subsection Section 123(2)(b) in West Bengal Municipal (Building) Rules, 2007 (b)they shall be of such shape as will facilitate their maintenance in a state of cleanliness;