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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Assam - Subsection

Section 79(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(5)The maximum height of cutting for development shall generally be 4m to 6m and cutting of slope over a height of 6m shall not be ordinarily permitted. Height of 6m earth cutting shall be from face of 1st cutting.