Section 59(a) in The Rajasthan Brewery Rules, 1972
(a)by the officer-in-charge:-(i)Register in Form R.B. 6 of samples of malts and wort taken for analysis.(ii)Register of gauge tables in Form R.B. 2.(iii)Register in Form R.B. 9 of issues of beer against deposit of duty.(iv)Register of manufacture and issue of beer in Form R.B. 16.(v)Register in Form R.B. 17 of beer returned unsold to the brewery.
