Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(4)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)work on the standardisation of the education system including vocational training, in the Home, to provide quality education.