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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8)(e) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(e)to make arrangements for scholarships, stipends, part-time employment and travel facilities for the study tour of the students.