Section 30(4) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

[Cites 0, Cited by 0] [Section 30] [Entire Act]

(4)Toiletry: Every resident of the Child Care Institution shall be issued oil, soap and other material as per the following scale:

S. No.	Items	Quantity to be issued per child
1.	Hair Oil for grooming the hair	100 ml per month.
2.	Toilet soap/handwash	2 bars of 100gm per month.
3.	Tooth brush	1 in every 3 months.
4.	Toothpaste	100gm (a tube) per month.
5.	Comb	1 in every 3 month.
6.	Shampoo sachets	8 in a month (10ml/ per sachet).
7.	Bathing soap	2 bars of 125gm per month.
8.	Hair clip/ band	2 bands in 3 month.
9.	Moisturiser or coldcream (during winters)	250 ml in a month.

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