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State of Punjab - Section

Section 19 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

19. Inability to finish marking.

- Where an Examiner, owing to illness or any other sufficient cause, is unable to complete the marking of the answer- books allotted to him within the period allowed under the rules, the Registrar, shall be informed accordingly by name, without any delay. Where an Examiner is unable to undertake the evaluation work after the receipt of answer-books, he should immediately, return the same to the Registrar by name.