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State of Rajasthan - Section

Section 1 in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

1. Short title and commencement.

(1)These rules may be called "Rules for regulating the Fund for grant of ex-gratia financial assistance (Family Planning acceptors) 1976".
(2)They shall come into force from the date of their publication in Rajasthan Rajpatra.