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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(1)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)declare in Form 17 the candidate to whom the largest number of valid votes have been given, (to be elected under Rule 41) and send signed copies thereof to the Election Authority and the District Election Authority; and