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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Shatabdi Anna Kalash Yojana Rules, 2011

(1)The implementation of this yojana shall be monitored at Panchayat level by the Mukhiya, municipal ward level by the ward councilor, at Block level by the Block Development Officer, at Subdivision level by the Sub Divisional Officer and at the district level by the District Magistrate.