Madhya Pradesh High Court
Phoolbai Parihar vs The State Of Madhya Pradesh on 17 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC. 7349/2021 The High Court of Madhya Pradesh Criminal Appeal No. 7349/2021 (Phoolbai Parihar vs. State of MP & Anr.) Gwalior dated 17.12.2021 Shri Sushil Goswami, learned counsel for the appellant/applicant. Shri Lokendra Shrivastava, learned Public Prosecutor for the State. Shri R.S.Yadav, learned counsel for the complainant. As prayed for, list this case in first week of January, 2022.
(ROHIT ARYA)
(yog) JUDGE
YOGESH VERMA
2021.12.17
VALSALA
VASUDEVAN
2018.10.26
15:14:29 -07'00' 14:17:31 +05'30'