Himachal Pradesh High Court
Anita Devi vs . Hpssc & Anr. on 13 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
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CWP No. 7285 of 2021.
13.07.2023 Present: Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Ramakant Sharma, Addl. A.G., Ms. Sharmila Patial, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No.2. r At the oral request of the learned counsel for the petitioner, the name of respondent No.1 is ordered to substituted by Himachal Pradesh Public Service Commission, Nigam Vihar, through its Secretary. Registry is directed to carry out necessary corrections in the memo of parties.
Issue notice to newly substituted respondent No.1. Mr. Surender Sharma, learned counsel appears and waives service of notice on behalf of respondent No.1.
List on 20th July, 2023.
The Registry is directed to reflect the name of Mr. Surender Sharma, Advocate, in the cause list for respondent No.1.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.
13th July, 2023.
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