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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Cattle Trespass (Amendment) Act, 1921

(3)The rest of the Act shall come into force in any part of India except the territories which, immediately before the 1st November, 1956 , were comprised in Part B States] on such date as the State Government may, by notification in the Official Gazette, appoint.