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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(vii) in The Mineral Concession Rules, 1960

(vii)Barytes, [Fluorite] [Substituted by G.S.R. 449(E), dated 13.4.1988. ], Chalcocite, Selenium and minerals of Zinc, Lead and Silver.