Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Bihar - Subsection Section 68(1) in The Bihar Municipal Election Rules, 2007 (1)The ballot paper shall be in such form as the State Election Commission may direct and the particulars therein shall be in Hindi in the Devanagri script.
