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State of Odisha - Section

Section 24 in The Orissa State Transport Appellate Tribunal Rules, 1993

24. Preparation of the records in the Court or the Tribunal.

(1)The table of contents shall be written in English day by day and shall show all the papers in the file in the order they had filed before the Tribunal. A separate serial No. (in Roman figure) will be assigned to the order-sheet and it will not be taken into account in giving page marks to the other papers in the file.
(2)The transfer of any Paper from one file to another file shall be noted in the table of both the files.
(3)Documents filed in any case and the exhibits are not to be entered in the table of contents, but their lists are to be shown in the table of contents.