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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in clause (a) and in clause (b) for the figure and word "5.04 hectares" the figures and word "5.0586 hectares" shall be substituted.