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State of Uttar Pradesh - Section

Section 79 in U.P. Revenue Code (Amendment) Act, 2016

79. Amendment of Section 103.

- In Section 103 of the said Code -
(a)in Hindi version, for the words ^^tgka rd /kkjk the words tgka /kkjk and for the words ^^gks rks ogka the words gks ogka shall be substituted;
(b)in clause (a) and in clause (b) for the figure and word "5.04 hectares" the figures and word "5.0586 hectares" shall be substituted.