Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(a) in The Assam Urban Areas Rent Control Rules, 1969 (a)"Act" means the [Assam Urban Areas Rent Control Act, 1966 (Assam Act II of 1967)] [Now the Assam Act No. XVII of 1972];
