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State of Gujarat - Section

Section 21 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

21. Conduct and regulation of examination.

- The Board shall regulate all matters relating to appointment of examiners and conduct of examination in accordance with the procedure adopted by it and in conformity with the Government's order in that behalf.Appendix[See Rules 7 and 8]