Section 1(2) in The Central Laws (Extension To Arunachal Pradesh) Act, 1993

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Section 1(2) in The Central Laws (Extension To Arunachal Pradesh) Act, 1993

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1 1.7.1994: Vide Notification No. S.O. 491(E), dated 1.7.1994.