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Union of India - Section

Section 1 in The Central Laws (Extension To Arunachal Pradesh) Act, 1993

1. Short title and commencement.

(1)This Act may be called the Central Laws (Extension to Arunachal Pradesh) Act 1993.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
1 1.7.1994: Vide Notification No. S.O. 491(E), dated 1.7.1994.