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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(ii) in First Statutes of the University of Udaipur

(ii)[ Recommend to the Academic Council the curricula and courses and books to be prescribed as text books for various courses:] [Substituted bv Resolution No. 48 dated 27-10-1964 and approved on 18-11- 1964 by the Chancellor.]