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Himachal Pradesh High Court

M/S Hari Om Enterprises vs . Praveen Jaggi & Others on 22 July, 2022

Bench: Tarlok Singh Chauhan, Satyen Vaidya

M/s Hari Om Enterprises Vs. Praveen Jaggi & others RP No. 114 of 2022 .

22.07.2022 Present Mr. Shrawan Dogra, Sr. Advocate with Mr. Tejasvi Dogra, Mr. Harsh Kalta and Mr. Rajesh Kashyap, Advocates, for the petitioner.

Mr. Vinod Thakur, Additional Advocate General, for the respondents-State.

Learned Additional Advocate General has placed on record instructions received from Jal Shakti Circle, Dharamshala and also Geologist(Zone-II), H.P. It would be more appropriate if these instructions are placed before us by way of affidavits.

Therefore, both the authorities shall file their respective affidavits on or before the next date of hearing.

List on 26.08.2022.

( Tarlok Singh Chauhan ) Judge ( Satyen Vaidya ) Judge 22nd July, 2022 (sushma) ::: Downloaded on - 22/07/2022 20:10:59 :::CIS