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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Goa - Subsection

Section 114(1) in The Goa, Daman And Diu Land Revenue Code, 1968

(1)The Collector may, on the application of a party interested, demarcate the boundaries of a survey number or of a sub-division and construct boundary marks thereon.