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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)Where a water closet in installed in a building and the vent pipe is carried on the side or rear of the building or in a duct, the minimum dimensions shall be 3' - 0" in width and 4' - 6" in length;