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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(c) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

(c)'Continuous Service' means uninterrupted service and includes periods of leave on average or half average pay, and of service preceding and following the period of extra-ordinary leave, but not the period of extraordinary leave.