Madhya Pradesh High Court
Smt.Lata vs Rakesh on 8 April, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1264 of 2015 (SMT.LATA Vs RAKESH) Dated : 08-04-2024 Shri D. Keharwar, Advocate for applicant.
As per service report, non-applicant is unserved. List after four weeks.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 08-04-2024 17:55:50