Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(1)(b) in The U.P. Regulation of Cold Storages Act, 1976 (b)the licensee has parted wholly or partly with the possession or control of the cold storage or that he has ceased to run it.