Section 2(1) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Bombay Homoeopathic and Biochemic Practitioners' Act, 1959 (Bombay XII of 1960);(b)"Form" means a form appended to these rules;(c)"Section" means a section of the Act;(d)"Sub-committee" means the sub-committee appointed under sub-section (9) of section 20.
