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[Cites 0, Cited by 0] [Section 23D(4)] [Section 23D] [Entire Act]

State of Haryana - Subsection

Section 23D(4)(iii) in Haryana Municipal Building Bye-laws 1982

(iii)the time of an automatically closing door shall be minimum 5 seconds and the closing speed shall not exceed 0.25 meter/second;